Bombay High Court
The Commissioner Of Customs Ns-Iii vs Dsm Sinochem Pharmaceuticals (I) Pvt. ... on 26 October, 2018
Bench: A.S.Oka, A.K. Menon
1 cuapp-23.16.doc
pmw
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORIGINAL SIDE
CUSTOMS APPEAL NO.23 OF 2016
WITH
NOTICE OF MOTION NO.333 OF 2016
The Commissioner of Cutoms NS-III ... Appellant
Vs.
DSM Sinochem Pharmaceuticals (I) Pvt. Ltd. ... Respondent
Ms. P.S. Cardozo for the Appellant.
CORAM : A.S.OKA AND A.K. MENON, JJ.
DATE : 26th OCTOBER 2018.
P.C. :
1 In the Judgment and Order dated 4 th October 2017 appearance of Shri P.S. Jetly for the appellant has been incorrectly shown.
Appearance be corrected by showing the name of Ms. P.S. Cardozo as appearing for the appellant. Correction shall be carried out to the original order as well as to the order uploaded on the server.
(A.K. MENON, J.) (A.S.OKA, J.)
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