Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Bombay High Court

The Commissioner Of Customs Ns-Iii vs Dsm Sinochem Pharmaceuticals (I) Pvt. ... on 26 October, 2018

Bench: A.S.Oka, A.K. Menon

                                                            1                   cuapp-23.16.doc

pmw
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORIGINAL SIDE

                              CUSTOMS APPEAL NO.23 OF 2016
                                         WITH
                             NOTICE OF MOTION NO.333 OF 2016


      The Commissioner of Cutoms NS-III                                    ... Appellant 
           Vs.
      DSM Sinochem Pharmaceuticals (I) Pvt. Ltd.                           ... Respondent 


      Ms. P.S. Cardozo for the Appellant.


                                         CORAM :    A.S.OKA AND A.K. MENON, JJ.

DATE : 26th OCTOBER 2018.

P.C. :

1 In the Judgment and Order dated 4 th October 2017 appearance of Shri P.S. Jetly for the appellant has been incorrectly shown.

Appearance be corrected by showing the name of Ms. P.S. Cardozo as appearing for the appellant. Correction shall be carried out to the original order as well as to the order uploaded on the server.

               (A.K. MENON, J.)                                   (A.S.OKA, J.)




                                          




          ::: Uploaded on - 29/10/2018                          ::: Downloaded on - 01/11/2018 23:27:07 :::