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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3) in Haryana Municipal Corporation Election Expenditure (Maintenance and submission of accounts) Order, 2017

(3)All day to day account shall be faithfully recorded in the register and in no other document by the candidate or his agent authorized by him in this behalf.