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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(1)(d) in Assam Panchayat Act, 1994

(d)exercise such other powers, perform such other functions and discharge such other duties as the Zilla Parishad may, by general resolution direct or the Government may by rules made in this behalf prescribed;