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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(6) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(6)The press shall be responsible for maintaining the secrecy of the question papers and the Controller of Examinations shall issue necessary directions and take necessary precautions to ensure such secrecy.