Supreme Court - Daily Orders
Commnr. Of Central Excise, Vadodara vs M/S. Pioneer Scientific Glass Works on 24 April, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.120(MM) COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 25/2005
COMMNR. OF CENTRAL EXCISE, VADODARA Appellant(s)
VERSUS
M/S. PIONEER SCIENTIFIC GLASS WORKS Respondent(s)
(with appln. (s) for suspension of sentence and office report)
Date : 24/04/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. A.K.Sanghi,Sr.Adv.
Mr. Subas Chandra Acharya,Adv.
Mr. B. Krishna Prasad,Adv.
Mentioned by:
For Respondent(s)
Mr. Rajesh Kumar,Adv.
UPON being mentioned by the counsel the Court made the following
O R D E R
List on 30.4.2015 along with C.A.No.797/2006.
(SUMAN WADHWA) (PARDEEP KUMAR)
AR-cum-PS AR-cum-PS
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2015.04.24
15:45:35 IST
Reason: