Section 58(1)(a) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(1)(a) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(a)

(i)pay and allowances to its employees; and

(ii)all the receipt and expenditure including the pay and allowances of its employees;