Supreme Court - Daily Orders
Pr. Commissiner Of Income Tax (Central) vs Shri Ram Shipping Industries Pvt. Ltd. on 7 September, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.23 COURT NO.8 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2015
(CC No(s). 16091/2015)
(Arising out of impugned final judgment and order dated 16/04/2015
in TA No. 253/2015 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSINER OF INCOME TAX (CENTRAL) Petitioner(s)
VERSUS
SHRI RAM SHIPPING INDUSTRIES PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. P.S. Patwalia,ASG
Ms. Pragya,Adv.
Mr. Rajat Singh,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No. 14604 of 2015.
(MADHU BALA) (ASHA SONI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2015.09.07 17:07:52 IST Reason: