Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act] Union of India - Subsection Section 109(3)(c) in The Indian Post Office Rules, 1933 (c)in the case of articles received from the countries and places with which the medium of exchange is Indian Rupee, a fee as in Schedule 1 below.