Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 421(3)] [Section 421] [Entire Act] State of Nagaland - Subsection Section 421(3)(a) in Nagaland Municipal Act, 2001 (a)In the case of any building or any part thereof or any article contained therein, by the occupier of such building or part thereof, and