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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Smt. Khimi Devi vs . State Of H.P. & Ors. on 7 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Smt. Khimi Devi vs. State of H.P. & Ors.

CWPOA No. 168 of 2019 .

07.04.2022 Present: Ms. Amita Chandel, Advocate, vice counsel, for the petitioner.

Mr. Vinod Thakur, Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for respondents-State.

Mr. Surinder Saklani, Advocate, for respondent No. 5.

Learned counsel for private respondent states that probably the instant petition has been rendered infructuous as his client has already superannuated.

Confronted with this, learned counsel for the petitioner prays for and is granted two weeks' time to obtain instructions.

List on 21.04.2022.

(Tarlok Singh Chauhan) Judge April 7, 2022 (sanjeev) ::: Downloaded on - 07/04/2022 20:12:29 :::CIS