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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(4)(iii) in The Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009

(iii)if the appeal is rejected, the provisional stay granted, if any, shall stand vacated.