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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(2)(k) in The Maharashtra Public Trusts Act, 1950

(k)the particulars to be entered in the accounts under sub-section (2) of section 32 and the fee to be paid for special audit under section 33;