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State of Rajasthan - Section

Section 38 in Rajasthan Tenancy (Government) Rules, 1955

38. Calculation of relief in tenants holdings paying a fixed cash rent.

(1)The next step is the preparation of the relief khatauni in the form given below. The object of the relief khatauni is to enable the calculations of relief in rent to be carried out. The first step in this calculation is to transfer to column 5 of the relief khatauni the area of equivalent total loss in each field and total this column for each holding to get the area of equivalent total loss in the holding.Column 4 is also totalled to obtain the total sown area of the holding. If there has been no loss due to shortage of area, the loss suffered by the holding as a whole is expressed in annas per rupee by comparing this area of equivalent total loss with the area of holding which was cultivated in the season in which the calamity occurred. This is taken as the loss measured in annas per rupee of the normal produce. In the case of fixed cash rents the full rent demand of the season is entered in column 10 and the actual rent payable in the season is then worked out by applying the scale given in paragraph 3 and entered in column 11.Relief Khatauni
Serial No. in ordinary Khatauni Name and parentage of cultivator Khasra No. of field Area sown Area of equivalent total loss Normal area of season Shortage of area Total of shortage of area and area ofequivalent total loss Loss in anna per rupee Rent demand of the season Rent payable in the season Remarks
1 2 3 4 5 6 7 8 9 10 11 12