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State of Bihar - Section

Section 22 in Bihar Agricultural University Act, 2010

22. Other Officers of the University.

- General Terms and Conditions:The Officers of the University referred to in clause (iii) to (vii) of Section 18 shall be appointed by the Vice-Chancellor with the approval of the concerned authority of the University on such terms and conditions as may be prescribed shall be the whole time Officer of the University. The salary and allowances and other conditions of service of such an officer shall be as prescribed by the Statutes.