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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(24)(d) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(d)Availability (or expected availability) of capacity in the intra-State transmission system for evacuation and supply of power procured under the agreement/arrangement;