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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(3)(d) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(d)an approximate statement describing lands if any which the applicant proposes to acquire for the purpose of the licence and the means of such acquisition;