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Union of India - Section

Section 49 in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

49. Review of results of examination. - A candidate who has been declared failed in any examination may apply to the Principal Officer, Mercantile Marine Department for review of results within a period of thirty days from the date of declaration of the results. Such application shall be accompanied by a fee as specified in the Schedule The Principal Officer shall forward the application to the Chief Examiner concerned who shall assign an Examiner other than who. dealt with the examination originally to review the evaluation. Results of review when approved shall be final and no appeal shall be against such review. In case the original result is reversed the fee shall be refunded to the candidate.