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State of Madhya Pradesh - Section

Section 30 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

30. Vacancies not to invalidate the proceedings of any authority or body of private university.

- No act or proceeding of any authority or body of the private university shall be invalid merely by reason of any vacancy or defect in the constitution thereof.