Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(3)(e) in Andhra Pradesh Economic Development Board Act, 2018 (e)To provide one-stop interface for all external engagements with Foreign Governments or investment related issues with the Government of India.