Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(2)(viii) in The Trade Marks Act, 1999

(viii)the form of certificate of registration under sub-section (2), and the manner of giving notice to the applicant under sub-section (3) of section 23;