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Supreme Court - Daily Orders

Bajaj Electricals Kamgar Sanghatana vs Bajaj Electricals Limited on 1 November, 2023

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

     ITEM NO.805                          COURT NO.7               SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)             No.7918/2019

     (Arising out of impugned final judgment and order dated 03-07-2018
     in WP No. 1590/2006 passed by the High Court of Judicature at
     Bombay)

     BAJAJ ELECTRICALS KAMGAR SANGHATANA                           Petitioner(s)

                                                VERSUS

     BAJAJ ELECTRICALS LIMITED                                     Respondent(s)


     Date : 01-11-2023 This petition was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)             Mr. Mrigank Prabhakar, AOR

     For Respondent(s)             M/S. Karanjawala & Co., AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Not to be deleted from the notified date i.e.07.11.2023.

     (RAJNI MUKHI)                                           (NIDHI WASON)
     COURT MASTER (SH)                                     COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Rajni Mukhi
Date: 2023.11.01
14:50:11 IST
Reason: