Supreme Court - Daily Orders
Bajaj Electricals Kamgar Sanghatana vs Bajaj Electricals Limited on 1 November, 2023
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
ITEM NO.805 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.7918/2019
(Arising out of impugned final judgment and order dated 03-07-2018
in WP No. 1590/2006 passed by the High Court of Judicature at
Bombay)
BAJAJ ELECTRICALS KAMGAR SANGHATANA Petitioner(s)
VERSUS
BAJAJ ELECTRICALS LIMITED Respondent(s)
Date : 01-11-2023 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Mrigank Prabhakar, AOR
For Respondent(s) M/S. Karanjawala & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Not to be deleted from the notified date i.e.07.11.2023.
(RAJNI MUKHI) (NIDHI WASON)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2023.11.01
14:50:11 IST
Reason: