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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(f) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(f)in urban area where institution of higher learning does not exist at present owing to non fulfillment of the prescribed numbers of student due to low population growth and low density;