Section 107 in Criminal Court Rules of the High Court of Judicature at Patna
107.
For rules under the Reformatory Schools Act-vide Bihar and Orissa Government's no. 197-201-J., dated the 29th January 1917, circulating "Summary of orders relating to the treatment of juvenile offenders" and also the Reformatory Schools Act Manual, issued by the Local Government. [G. L. 5/63]
