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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(7)(c) in The Punjab Agricultural Produce Markets Act, 1961

(c)if he has without the permission of the Chairman of the Board and in the opinion of the State Government without sufficient cause absented himself for not less than three consecutive meetings of the Board ;