Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.S Sikdar vs Ministry Of Defence on 14 June, 2012

                CENTRAL INFORMATION COMMISSION
                 Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066




                                   File No.CIC/LS/A/2011/004220
                                   File No.CIC/LS/A/2011/002470
                                   File No.CIC/LS/A/2011/002772
                                   File No.CIC/LS/A/2011/003562
                                   File No.CIC/LS/A/2011/004070
                                   File No.CIC/LS/A/2011/004213
                                   File No.CIC/LS/A/2011/003543


Appellant                                  1. Shri Rajindra Singh Gusain
                                           2. Shri Sarvadaman Singh Oberoi
                                           3. Shri S. Sikdar
                                           4. Shri Prakash Singh
                                           5. Shri Sheetal
                                           6. Ms Anju Rajput
                                           7. Sh. Manish H. Milani


Facts :-

The above appeals are being decided through a consolidated order that follows. File No.CIC/LS/A/2011/004220 :-

The appellant herein is Shri Rajindra Singh Gusain. The Registry informs that this matter has already been decided vide this Commissions decision dated 9.1.2012 in File No. CIC/LS/A/2011/001737. The said order is perused. It is a case of res-judi-cata. The matter is closed.
File No.CIC/LS/A/2011/002470 :-
The appellant herein is Shri Sarvadaman Singh Oberoi. The Registry informs that this matter has already been decided vide this Commissions decision dated 21.12.2011 in File No.CIC/LS/A/2011/002376. The said order is perused. It is a case of res-judi-cata. The matter is closed.
File No.CIC/LS/A/2011/002772 :-
The appellant herein is Shri S. Sikdar. The Registry informs that this matter has already been decided by this Commission's decision dated 4.8.2011 and an order dated 5.1.2012 passed in File No. CIC/LS/A/2011.002670. The said order is perused. It is a case of res-judi-cata. The matter is closed.

File No.CIC/LS/A/2011/003562 :-

The appellant herein is Shri Prakash Singh. The Registry informs that similar matters agitated by the appellant have been decided by this Commissions in its various decisions including decision dated 16.06.2011 in File No. CIC/LS/A/2011/000838. The said orders is perused. It is a case of res-judi-cata. The matter is closed.
File No.CIC/LS/A/2011/004070:-
The appellant herein is Shri Sheetal. The Registry informs that this matter has already been decided vide this Commission's decision dated 29.12.2011 in File No. CIC/LS/A/2011/002491. The said order is perused. It is a case of res-judi-cata. The matter is closed.
File No.CIC/LS/A/2011/004213:-
The appellant herein is Ms Anju Rajput. The Registry informs that this matter has already been decided vide this Commissions decision dated 08.01.2010 IN File No.CIC/SM/A/2009/000822 and File No. CIC/WB/A/2008/00613 . The said order is perused. It is a case of res-judi-cata. The matter is closed.
File No.CIC/LS/A/2011/003543:-
The appellant herein is Shri Manish H. Milani. The Registry informs that this matter has already been decided vide this Commissions decision dated 24.12.2010 in File No.CIC/LS/A/2010/001245. The said order is perused. It is a case of res-judi-cata. The matter is closed.
Sd/-
( M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
( K.L. Das) Deputy Registrar Address of parties :-
File No.004220 :-
1. The CPIO, RTI Cell, ADG AE, G-6, D-1 Wing, Sena Bhawan, Gate No.4, IHQ of MoD(Army), New Delhi-110011.
2. Shri Rajendra Singh Gusain, Sec.2, A-23, Defence Colony, Dehradun, Uttrakhand.

File No. 002470 :-

3. The CPIO, RTI Cell, ADG AE, G-6, D-1 Wing, Sena Bhawan, Gate No.4, IHQ of MoD(Army), New Delhi-110011.
4. Lt. Col.(Retd.) Sarvadaman Singh Oberoi, Towered, Flat No. 1102, the Uniworld Garden, Sector 47, Gurgaon-122018.

File No. 002772 :-

5. The Colonel & CPIO, HQ Chief Engineer, Pune Zone, Pune-411001.
6. Shri S. Sikdar, BE(Civil) c/o Sri Gangadhar Dutta, Station More, Bagdogra-734014, Darjeeling, West Bengal.

File No. 003562 :-

7. The Scientist 'F' & CPIO, DRDO, Defence Institute of Psychological Research, Lucknow Road, Timarpur.
8. Shri Prakash Singh, Qtr. No. 845, 'F' Type-II, Government Residential Colony, Delhi.

File No. 004070 :-

9. The CPIO, RTI Cell, ADG AE, G-6, D-1 Wing, Sena Bhawan, Gate No.4, IHQ of MoD(Army), New Delhi-110011.
10. Shri Sheetal, H. No. 145, Near Old Post Office, Premnagar, Dehradun, Uttrakhand.

File No. 004213 :-

11. Col. KVPS Hundal, CPIO, HQ 11 Corps., PIN : 908511, c/o 56-APO.
12. Ms Anju Rajput, 332, Kirti Nagar, Ferozepur City-152002(Pb.).

File No.3543 :-

13. The Principal Director of Defence Estates, Southern Command, Min. of Defence, Pune-411001.
14. Shri Manish H. Milani c/o Shree Gajanan Developers, 9 Shangrila Garden, Bund Garden Road, Pune-411001.