Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Uttar Pradesh - Subsection Section 52(1) in The U.P. Electricity Reforms Act, 1999 (1)The Commission may make regulations not inconsistent with this Act or the rules made thereunder for the efficient performance of its functions under this Act.
