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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009

(a)Investment in plant and machinery in the case of enterprises engaged in the manufacture of goods as specified in clause (a) of sub-section (1) of Section 7 of the Act; or