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State of Telangana - Section

Section 165 in Telangana Goods and Services Tax Act, 2017

165. Power to make regulations.

- [The Government] [Substituted for the words 'The Commissioner' by Act 3 of 2019, (w.e.f. 01.07.2017).] may, by notification, make regulations consistent with this Act and the rules made thereunder to carry out the provisions of this Act.