Section 3(3)(iii) in Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(iii)Statutory bodies, for construction of houses to be let out to their whole-time employees eligible under sub-para (a) of this rule.

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