Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(a) in THE ADMINISTRATOR GENERAL’S ACT, 1913

(a)to file accounts or inventories of the assets of the deceased before any Court or other authority, or