Section 2(d) in Azamabad Industrial Area (Termination and Regulation of Leases) Act, 1992
(d)"demised plot" means any plot of land or part thereof in the Azamabad Industrial Area, which has been leased out to any person for industrial use either by erstwhile Nizam's Government or by the Government of Hyderabad or by the Government of Andhra Pradesh or in respect of which there is other arrangement with any person;
