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State of Rajasthan - Section

Section 9 in Rajasthan Panchayati Raj Rules, 1996

9. Compliance of decisions.

(1)It shall be duty of Panchayat and also of the Panchayat Samiti to ensure compliance of the decisions taken in Gram Sabha meetings.
(2)Compliance report shall be placed before the next Gram Sabha meeting.
(3)Vikas Adhikari of the Panchayat Samiti concerned, shall also maintain Panchayat wise control register mentioning important decisions.
(4)Panchayat Extension Officer and Vikas Adhikari shall review progress of such compliance during their inspection of Panchayats.