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State of Jharkhand - Section

Section 15 in Bengal Drainage Rules

15.

The Accountant-General will at the same time draw up a statement, agreeing with the above, showing the quarterly totals in the following form:-
Quarterending. Amount ofExpenditure.-------------------------------------------Civil.Public. Total. Amount of interesttill specified date.
     
The complete account, together with this statement, will be communicated by the Accountant-General to the Collector for communication to the Commissioners, and will be subscribed by the Accountant-General as a certificate under Section 27 of the Act.