Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 249] [Entire Act] State of Assam - Subsection Section 249(9) in Instructions Relating to Liquor (9)A copy of the reports referred to in paragraphs (7) and (8) should also be forwarded to the Collector of any district in this or another Province to whom the information contained in it is likely to prove useful.
