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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(6) in Kerala Plantations (Additional Tax) Act, 1960

(6)"plantation" means land used for growing one or more of the following:-
(i)cocoanut trees;
(ii)arecanut trees;
(iii)rubber plants;
(iv)coffee plants:
(v)tea plants;
(vi)cardamom plants;
(vii)pepper vines;