Section 32 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955
32. [ Patwari's report. - The Patwari shall, within one week of the submission of the application and after seeing the site, submit his report to the Sub-Divisional Officer in Part II of Form 'S', on the correctness or otherwise of the particulars-mentioned in Serial Nos. (3) and (4) of paragraph 2 of the application.] [Substituted vide Notification No. F. 2(85) Revenue (B)/164, dated 6-7-1965, Published in Rajasthan Gazette, Part IV-A, Extraordinary dated 15-7-1965.]
