Supreme Court - Daily Orders
Union Of India vs K. Raghuraman on 21 August, 2023
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
ITEM NO.23 COURT NO.7 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28184/2023
(Arising out of impugned final judgment and order dated 04-03-2022
in WP No. 32683/2018 passed by the High Court for the State of
Telangana at Hyderabad)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
K. RAGHURAMAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.156451/2023-CONDONATION OF DELAY
IN FILING and IA No.156450/2023-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) )
Date : 21-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mrs. Aishwarya Bhati, A.S.G.
Mr. Rajeev Ranjan, Adv.
Mrs. Swarupama Chaturvedi, Adv.
Mr. Annirudh Sharma Ii, Adv.
Mr. Sabarish Subramanyam, Adv.
Ms. Shraddha Deshmukh, Adv.
Ms. Manisha Chava, Adv.
Mr. Pratham Sagar, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.8952 of 2020.
Signature Not Verified Digitally signed by Rajni Mukhi Date: 2023.08.21 17:32:01 IST Reason:(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR