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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(12) in The Reserve Bank of India Act, 1934

(12)the purchase and sale of gold or silver coins and gold and silver bullion and foreign exchange and the opening of a gold account with the principal currency authority of any foreign country or the Bank for International Settlements or any interna­tional or regional bank or financial institution formed by such principal currency authority or authorities or by the Government of any foreign country;