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Union of India - Section

Section 16 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

16. Boarding inward bound - vessels, etc.

- The Harbour Master at the Control Station shall ensure that the Master Pilot or Pilot on tum for boarding inwards are duly boarded upon inbound vessels requiring Pilots. Also ensure that Master Pilot or Pilot are disembarked from outbound vessels.