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[Cites 0, Cited by 0] [Section 143] [Entire Act]

State of Nagaland - Subsection

Section 143(ii) in Nagaland Excise Rules

(ii)Details to be entered on back of pass. - When the weighments have been completed, the officer-in-charge of the warehouse will enter on the back of the pass, and of the duplicate and triplicate copies thereof-