Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 11 in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009 11. Period for which permit shall be granted or renewed. - The maximum period for grant of a permit shall not exceed three years.
