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State of Goa - Section

Section 40 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

40. Determination of the limits of area within which fees for sale of goods in markets, melas, fairs and festivals shall be levied.

- The fees for sale of goods in markets, melas, fairs and festivals shall be levied by the Panchayat within the limits of such area as may be determined by it for the purpose.