Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 28 October, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
SLP(C)No.39288/12 etc. 1
ITEM NO.8 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).39288/2012
(Arising out of impugned final judgment and order dated 23/08/2012
in DBCSA No. 2021/2011,23/08/2012 in SBCWP No. 4366/2005 passed by
the High Court of Rajasthan at Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI & ANR. Respondent(s)
(With appln. (s) for impleadment as party respondent and interim
relief and office report)
WITH
W.P.(C) No. 210/2013
(With Office Report)
Date : 28/10/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Ms.Asha Gopalan Nair, Adv.
Ms.Priya Hingorani, Adv.
Ms. Sushma Suri, Adv.
Mr. C. K. Sasi, Adv.
For Respondent(s) Mr.K.K.Rai, Sr.Adv.
Mr.K.T.Anantharaman, Adv.
Mr. Vasudevan Raghavan, Adv.
Mr.Jayant Bhushan, Sr.Adv.
Mr. D. S. Chauhan, Adv.
Mr.S.B.Upadhyay, Sr.Adv.
Ms. Sharmila Upadhyay, Adv.
Dr.Rajeev Dhawan, Sr.Adv.
Signature Not Verified
Mr.K.P.Rajagopal, Adv.
Digitally signed by
Satish Kumar Yadav
Date: 2014.10.28
17:21:46 IST
Reason: Mr. A. Venayagam Balan, Adv.
Ms.V.S.Lakshmi, Adv.
Mr. B. K. Pal, Adv.
SLP(C)No.39288/12 etc. 2
Mr. Dharmendra Kumar Sinha, Adv.
Mr.R.S.Hegde, Adv.
Mr. Rajeev Singh, Adv.
Ms. Pragati Neekhra, Adv.
Ms. Liz Mathew, Adv.
Upon hearing the counsel the Court made the following
O R D E R
List on 29.10.2014.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR