Delhi High Court - Orders
Bdr Pharmaceuticals International Pvt ... vs Kudos Pharmaceuticals Limited & Anr on 12 January, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-PAT) 1/2024
BDR PHARMACEUTICALS INTERNATIONAL PVT LTD
..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Ms. Rajeshwari, Ms. Garima
Joshi and Mr. Srinivas Ramaswamy,
Advocates
versus
KUDOS PHARMACEUTICALS LIMITED & ANR.
..... Respondents
Through: Mr. Pravin Anand, Sr. Advocate with
Ms. Vaishali Mittal, Mr. Davinder
Rawat, Mr. Shivang Sharma and Ms.
Pallavi Bhatnagar, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 12.01.2024 I.A. 602/2024 (under Order XI Rule 1(4) of CPC seeking leave to file additional documents)
1. This is an application seeking leave to file additional documents under the Commercial Courts Act, 2015.
2. If Petitioner wish to file additional documents at a later stage, they shall do so strictly as per the provisions of the said Act.
3. Disposed of.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 09:43:07 I.A. 603/2024 (under Section 151 of CPC seeking exemption)
4. Exemption is granted, subject to all just exceptions.
5. Plaintiffs shall file legible and clearer copies of exempted documents, compliant with practice rules, before the next date of hearing.
6. Disposed of.
C.O.(COMM.IPD-PAT) 1/2024 and I.A.601/2024 (under Order XXXIX Rules 1 & 2)
7. Issue notice. Ms. Vaishali Mittal, counsel for Respondents, accepts notice. Let reply, if any, be filed within four weeks from today. Rejoinder thereto, if any, be filed within two weeks thereafter.
8. Since the connected suit is presently being heard, list along with C.S.(COMM) 34/2024 on 23rd January, 2024.
SANJEEV NARULA, J JANUARY 12, 2024 PT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 09:43:07