Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 26 in Kerala Survey and Boundaries Rules, 1964 26. Extent of application. - The rules under this Part shall apply to cadastral surveyed fields and not to minor circuits within which such unserevyed registered holding are situated.
