Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(2)(b) in Telangana Electricity Reform Act, 1998

(b)to furnish to an officer so specified such information as may be required for the purposes of, this Act or such other information as may be in his possession in relation to any activity carried on by any other person.