Delhi High Court - Orders
Purandeep Singh vs Bses Yamuna Power Ltd on 15 February, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2873/2022
PURANDEEP SINGH ..... Petitioner
Through Mr. Satya Prakash Yadav, Advocate.
versus
BSES YAMUNA POWER LTD ..... Respondent
Through Mr. Sanjeet Kumar Trivedi, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 15.02.2022 CM. APPL. 8306/2022 Exemption is allowed, subject to all just exceptions.
W.P.(C) 2873/2022
1. Issue notice. Notice is accepted by learned counsel for respondent, who prays for time to take instructions.
2. At request, re-notify on 28.02.2022.
SANJEEV SACHDEVA, J FEBRUARY 15, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:15.02.2022 Signing Date:15.02.2022 22:07:45 21:16 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.