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State of Punjab - Section

Section 14 in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

14. Pay of members of Service.

- The members of the Service shall be entitled to such scales of pay as may be authorised by the Board with the prior approval of the Government from time to time. The Scales of pay, at present, in force in respect of members of the Service are given in Appendix 'A' to these rules.