Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 22 February, 2022
Author: C. Praveen Kumar
Bench: C. Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.W.P.No.26854 of 2021 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
3. 22.02.2022 CPK, J & VS,J List the present writ petition on 24.02.2022 along with W.P.Nos.30283 and 27997 of 2021.
_____________________ C. PRAVEEN KUMAR, J ______________ V. SUJATHA, J KA 2 3