771. Enrolment of boatmen and crews. [§ 241 (i)(b), Government of India Act, 1935, and § 2, Act V, 1861 read with § 243 of the Government of India Act, 1935].
- Boatmen and crews of police boats and launches should, if willing, be enrolled as members of the Police Force under the Police Act, 1861, and, if so enrolled, should be given an appointment certificate under section 8 of that Act and service rolls in B. P. Form No. 180 shall be opened for them.
